Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 99 in Greater Hyderabad Municipal Corporation Act, 1955 99. Appointment of Ad-hoc Committee. (1)The Corporation may, from time to time, appoint from amongst the [Member] [['Throughout the ActFor Substituted
