Chattisgarh High Court
Sultan Khan Died Through Lrs Shahbir ... vs Brij Mohan And Ors. 12 Cont/1068/2018 ... on 5 October, 2018
Author: Sanjay K. Agrawal
Bench: Sanjay K. Agrawal
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
S.A. No. 395 of 2001
Sultan Khan Died through Lrs Shahbir Khan and Ors. Versus Brij Mohan and Ors.
SB
Hon'ble Shri Justice Sanjay K. Agrawal
Motion
05/10/18 Mr. A. K. Prasad, counsel for the appellants.
Mr. Ashish Surana, PL for respondent / State.
Heard on I.A. No. 2 - application for deleting the dead appellant and respondents.
On due consideration, the application I.A. No. 2 is allowed.
Let the names of the dead appellant and respondents be deleted from the cause title.
List the matter for final hearing in the week commencing 22.10.2018.
Sd/-
(Sanjay K. Agrawal) Judge Priyanka