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Chattisgarh High Court

Sultan Khan Died Through Lrs Shahbir ... vs Brij Mohan And Ors. 12 Cont/1068/2018 ... on 5 October, 2018

Author: Sanjay K. Agrawal

Bench: Sanjay K. Agrawal

                   HIGH COURT OF CHHATTISGARH, BILASPUR

                                       Order Sheet

                                    S.A. No. 395 of 2001

 Sultan Khan Died through Lrs Shahbir Khan and Ors. Versus Brij Mohan and Ors.
SB
Hon'ble Shri Justice Sanjay K. Agrawal

 Motion

 05/10/18           Mr. A. K. Prasad, counsel for the appellants.

                    Mr. Ashish Surana, PL for respondent / State.

Heard on I.A. No. 2 - application for deleting the dead appellant and respondents.

On due consideration, the application I.A. No. 2 is allowed.

Let the names of the dead appellant and respondents be deleted from the cause title.

List the matter for final hearing in the week commencing 22.10.2018.

Sd/-

(Sanjay K. Agrawal) Judge Priyanka