Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 14 in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975 14. Transfer of lien. - Lien of an employee may be transferred to another permanent post in the same cadre.
