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[Cites 0, Cited by 0] [Section 3(34D)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(34D)(B) in Finance (No. 2) Act, 2014

(B)after the proviso, but before Explanation 1, the following proviso shall be inserted with effect from the 1st day of April, 2015, namely:-