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Himachal Pradesh High Court

Baldev Singh Attri vs . The State Hp & Ors. on 8 July, 2022

Bench: Amjad Ahtesham Sayed, Chander Bhusan Barowalia

Baldev Singh Attri Vs. The State HP & Ors.

CWP No. 4389 of 2019 8.7.2022 Present:- Mr. B.S. Chauhan, Sr. Advocate with with Mr. Ashish .

Verma, Advocate, for the petitioner.

Mr. Ashok Sharma, Advocate General with Mr. Adarsh K. Sharma, Additional Advocate General for respondent Nos. 1 to 4.

Mr. Anil Chauhan, Advocate, for respondent No.5.

Mr. Maan Singh, Advocate, for respondent No.6.

Mr. V.S. Chauhan, Sr. Advocate with Mr. O.P. Negi, Advocate, for respondent No.7.

Admit.

List for final hearing on 14th September, 2022.

(A.A. Sayed ) Chief Justice [[[ (Chander Bhusan Barowalia) Judge 8th July, 2022 (Guleria/himani) ::: Downloaded on - 08/07/2022 20:07:24 :::CIS