Himachal Pradesh High Court
Shefali Sharma vs State Of H.P. & Ors. A/W Connected ... on 4 March, 2022
Bench: Tarlok Singh Chauhan, Satyen Vaidya
Shefali Sharma versus State of H.P. & ors. a/w connected matter.
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CWP No. 7393 of 2021 a/w CWP No. 6955 of 2021.
CWP No. 7393 of 2021 04.03.2022 Present: Mr. Sanjeev Kumar Suri, Advocate, for the petitioner.
Mr. Rajender Dogra, Senior Additional Advocate General with Mr. Vinod Chauhan, Additional Advocate General and Mr. Rajat Chauhan, Law Officer, for respondents No. 1 & 2/State.
Mr. Sanjeev Kumar Mott, Advocate, for respondent No. 3.
CWP No. 6955 of 2021 Mr. Kush Sharma, Advocate, for the petitioner.
Mr. Rajender Dogra, Senior Additional Advocate General with Mr. Vinod Chauhan, Additional Advocate General and Mr. Rajat Chauhan, Law Officer, for respondent No. 1/State.
Mr. Ishan Kashyap, Advocate, for respondent No. 2. Mr. Rakesh Chauhan, Advocate, for respondent No. 3.
Mr. Sanjeev Kumar Suri, Advocate, prays for an adjournment on the ground that the learned arguing Counsel is pre-occupied in another Court. Prayer not opposed. Allowed. List on 25th March, 2022.
(Tarlok Singh Chauhan) Judge.
March 04, 2022 (Satyen Vaidya)
(PK) Judge.
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