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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(3) in RIICO Industrial Areas (Prevention of Unauthorized Development and Encroachment) Regulations, 2003

(3)The Managing Director or in his absence, the Executive Director, after having examined the report, may issue further directions as considered necessary by him to the Unit Head of the industrial area or any other authorised officer of the Corporation, as the case may be.