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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(1) in The Punjab Municipal Primary Teachers (Recruitment and Conditions of Service) Rules, 2006

(1)Appointment to the Service, shall be made Municipality-wise from amongst the eligible candidates from the areas in the following order, namely :-
(a)the Municipal are in which the school is situated;
(b)within the Sub-Division; and
(c)the District.