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Kerala High Court

Nadirshah Nizar A M vs Attingal Municipality on 27 January, 2026

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

                                                2026:KER:6498
          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                          PRESENT

        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

   TUESDAY, THE 27TH DAY OF JANUARY 2026 / 7TH MAGHA, 1947

                  WP(C) NO. 28806 OF 2023

PETITIONER/S:

         NADIRSHAH NIZAR A M
         AGED 65 YEARS
         , S/O NIZARUDDIN A M, D-3 INNU APARTMENTS, T C
         4/2586/36, KURAVANKONAM, KOWDIAR,
         THIRUVANATHAPURAM - 605 003. REPRESENTED BY THE
         POWER OF ATTORNEY HOLDER, SHAHEEDA M, AGED 65
         YEARS, W/O NIZARUDEEN, SHAJ MANZIL, MARKET ROAD,
         ATTINGAL, THIRUVANANTHAPURAM -, PIN - 695101


         BY ADVS.
         SRI.MATHEW JOHN (K)
         SRI.ABY J AUGUSTINE




RESPONDENT/S:

    1    ATTINGAL MUNICIPALITY
         REPRESENTED BY THE SECRETARY, ATTINGAL,
         THIRUVANANTHAPURAM, PIN - 695101

    2    THE SECRETARY
         ATTINGAL MUNICIPALITY, ATTINGAL,
         THIRUVANANTHAPURAM, PIN - 695101

    3    STATION HOUSE OFFICER
         ATTINGAL POLICE STATION, ATTINGAL,
         THIRUVANANTHAPURAM, PIN - 695101

    4    STATION OFFICER
         FIRE AND RESCUE STATION, POOVANPARA ATTINGAL,
         THIRUVANANTHAPURAM., PIN - 695101
                                                                    2026:KER:6498
WP(C) NO.28806 OF 2023

                                            2
     5       BIJU
             (AGE AND NAME OF FATHER NOT KNOWN TO THE
             PETITIONER) PANS SHOP, A.M.C 11/1072, ATTINGAL.,
             PIN - 695101

     6       PREETHA,
             (AGE AND NAME OF FATHER NOT KNOWN TO THE
             PETITIONER) ROYAL SALOON, A.M.C 11/1073 ATTINGAL,
             THIRUVANANTHAPURAM., PIN - 695101

     7       ANIL KUMAR R
             , (AGE AND NAME OF FATHER NOT KNOWN TO THE
             PETITIONER) PADMA VILAS, THAMPANOOR LANE,
             KIZHAKKUPURAM ATTINGAL, THIRUVANANTHAPURAM.,
             PIN - 695101

     8       RAZEENA BIVI,
             (AGE AND NAME OF FATHER NOT KNOWN TO THE
             PETITIONER) FOOR STEP, A.M.C 11/1075, ATTINGAL,
             THIRUVANANTHAPURAM, PIN - 695101


             BY ADVS.
             SHRI.SIJU KAMALASANAN, SC, ATTINGAL MUNICIPALITY
             SRI.LATHEESH SEBASTIAN
             SRI.S.K.ADHITHYAN


             GP SRI K JANARDHANA SHENOY


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   27.01.2026,         THE   COURT   ON       THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
                                                         2026:KER:6498
WP(C) NO.28806 OF 2023

                                     3
                     P.V.KUNHIKRISHNAN, J
                    --------------------------------
                   W.P (C) No.28806 of 2023
                     -------------------------------
             Dated this the 27th day of January, 2026

                               JUDGMENT

When this Writ Petition (C) came up for consideration, the learned counsel for the petitioner submitted that, he is not pressing the Writ Petition (C).

Accordingly, this Writ Petition (C) is dismissed as not pressed.

Sd/-

                                         P.V.KUNHIKRISHNAN
                                                JUDGE

SSG


   Judgment reserved    NA

Date of judgment 27.01.2026 Judgment dictated 27.01.2026 Draft Judgment Placed 27.01.2026 Final Judgment Uploaded 28.01.2026