Kerala High Court
Nadirshah Nizar A M vs Attingal Municipality on 27 January, 2026
Author: P.V.Kunhikrishnan
Bench: P.V.Kunhikrishnan
2026:KER:6498
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 27TH DAY OF JANUARY 2026 / 7TH MAGHA, 1947
WP(C) NO. 28806 OF 2023
PETITIONER/S:
NADIRSHAH NIZAR A M
AGED 65 YEARS
, S/O NIZARUDDIN A M, D-3 INNU APARTMENTS, T C
4/2586/36, KURAVANKONAM, KOWDIAR,
THIRUVANATHAPURAM - 605 003. REPRESENTED BY THE
POWER OF ATTORNEY HOLDER, SHAHEEDA M, AGED 65
YEARS, W/O NIZARUDEEN, SHAJ MANZIL, MARKET ROAD,
ATTINGAL, THIRUVANANTHAPURAM -, PIN - 695101
BY ADVS.
SRI.MATHEW JOHN (K)
SRI.ABY J AUGUSTINE
RESPONDENT/S:
1 ATTINGAL MUNICIPALITY
REPRESENTED BY THE SECRETARY, ATTINGAL,
THIRUVANANTHAPURAM, PIN - 695101
2 THE SECRETARY
ATTINGAL MUNICIPALITY, ATTINGAL,
THIRUVANANTHAPURAM, PIN - 695101
3 STATION HOUSE OFFICER
ATTINGAL POLICE STATION, ATTINGAL,
THIRUVANANTHAPURAM, PIN - 695101
4 STATION OFFICER
FIRE AND RESCUE STATION, POOVANPARA ATTINGAL,
THIRUVANANTHAPURAM., PIN - 695101
2026:KER:6498
WP(C) NO.28806 OF 2023
2
5 BIJU
(AGE AND NAME OF FATHER NOT KNOWN TO THE
PETITIONER) PANS SHOP, A.M.C 11/1072, ATTINGAL.,
PIN - 695101
6 PREETHA,
(AGE AND NAME OF FATHER NOT KNOWN TO THE
PETITIONER) ROYAL SALOON, A.M.C 11/1073 ATTINGAL,
THIRUVANANTHAPURAM., PIN - 695101
7 ANIL KUMAR R
, (AGE AND NAME OF FATHER NOT KNOWN TO THE
PETITIONER) PADMA VILAS, THAMPANOOR LANE,
KIZHAKKUPURAM ATTINGAL, THIRUVANANTHAPURAM.,
PIN - 695101
8 RAZEENA BIVI,
(AGE AND NAME OF FATHER NOT KNOWN TO THE
PETITIONER) FOOR STEP, A.M.C 11/1075, ATTINGAL,
THIRUVANANTHAPURAM, PIN - 695101
BY ADVS.
SHRI.SIJU KAMALASANAN, SC, ATTINGAL MUNICIPALITY
SRI.LATHEESH SEBASTIAN
SRI.S.K.ADHITHYAN
GP SRI K JANARDHANA SHENOY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 27.01.2026, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2026:KER:6498
WP(C) NO.28806 OF 2023
3
P.V.KUNHIKRISHNAN, J
--------------------------------
W.P (C) No.28806 of 2023
-------------------------------
Dated this the 27th day of January, 2026
JUDGMENT
When this Writ Petition (C) came up for consideration, the learned counsel for the petitioner submitted that, he is not pressing the Writ Petition (C).
Accordingly, this Writ Petition (C) is dismissed as not pressed.
Sd/-
P.V.KUNHIKRISHNAN
JUDGE
SSG
Judgment reserved NA
Date of judgment 27.01.2026 Judgment dictated 27.01.2026 Draft Judgment Placed 27.01.2026 Final Judgment Uploaded 28.01.2026