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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Punjab - Subsection

Section 62(1) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(1)Pay bills shall be prepared in Form FBA 23, will be supported by all or any of the following statements, as the case may be.
(i)absentee statement in Form FBA-23 A or certificate to the effect that no leave has been granted to any member of the establishment.
(ii)increment certificate in Form FBA-24 and;,
(iii)last pay certificate in Form FBA -25