Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] Union of India - Subsection Section 21(b) in The Merchant Shipping Act, 1958 (b)[ a company or a body established by or under any Central or State Act which has its principal place of business in India; or [ Substituted by Act 68 of 1993, Section 2, for Clause (b) (w.r.e.f. 27.10.1993).]
