Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 11 in Orissa Kerosene Control Order, 1962

11. [ [Substituted by Notification No. 14522-dated 24.6.1966.]

The State Government or the licensing authority may for carrying out purposes of this Order issue any direction to any dealer with regard to all matters including the purchase, sale or storage for sale or distribution of Kerosene and the dealer shall comply with such direction].