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[Cites 0, Cited by 0] [Section 36(3)] [Section 36] [Entire Act]

State of Tamilnadu - Subsection

Section 36(3)(xiii) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017

(xiii)to make regular visits to the residence of the child under his supervision and places of employment or school attended by such child and submit periodical reports as per Form VI;