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[Cites 0, Cited by 0] [Section 245(2)] [Section 245] [Entire Act]

State of Odisha - Subsection

Section 245(2)(c) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(c)The cost of purchase, repairs and replacement of equipment including furniture, crockery, cutlery, utensils and uniforms provided to the employees of such canteen;