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State of Madhya Pradesh - Section

Section 5 in M.P. Nagar Tatha Gram Nivesh Niyam, 1975

5. Manner of publication of notice.

- The notice prescribed by Rule 4 shall be published in the "Madhya Pradesh Gazette" and shall further be published by means of an advertisement in one or more newspapers published in Hindi and circulating within the area of the region and by pasting a copy of the advertisement at the offices of Town and Country Planning Department, Commissioner and Collectors concerned.