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[Cites 0, Cited by 0] [Section 232(1)] [Section 232] [Entire Act]

State of Punjab - Subsection

Section 232(1)(a) in The Punjab Municipal Corporation Act, 1976

(a)to repair, rebuild or construct such building or to take down such building to an extent exceeding one-half thereof above the ground level such half to be measured in cubic meters ; or