Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65(1)] [Section 65] [Entire Act] State of Madhya Pradesh - Subsection Section 65(1)(b) in The M.P. Land Revenue Code, 1959 (b)the Sub-Divisional Officer of a sub-division shall be the Deputy Survey Officer for his sub-division;