Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 112(1)] [Section 112] [Entire Act]

State of Bihar - Subsection

Section 112(1)(j) in The Estates Partition Act, 1897

(j)imposing or confirming the imposition of a fine under Section 107; or