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[Cites 0, Cited by 0] [Section 67A] [Entire Act]

Union of India - Subsection

Section 67A(2) in The Trade Marks Rules, 2002

(2)Words and expressions used in these rules, in the context of international application or international registration under Chapter IVA of the Act. but not defined shall have the' same meaning respectively assigned to them in the Madrid Protocol or the Common Regulations;