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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(3) in Maharshi Dayanand Saraswati University Act, 1987

(3)The Chancellor may communicate to the University his views on the results of the inspection or enquiry and may, after obtaining a comments of the University, advice the University on the action to be taken with a period fixed by him.