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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1(1) in The U.P. Avas Evam Vikas Parishad (Raising of Loans) Rules 1972

(1)These rules may be called the U.P. Avas Evam Vikas Parishad (Rising of Loans) Rules, 1972.