Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Andhra Pradesh - Subsection Section 2(22) in Dr. Abdul Haq Urdu University Act, 2016 (22)"Ombudsman" means the person appointed under the provisions of this Act to adjudicate the disputes relating to the service matters of the employees.
