Supreme Court - Daily Orders
Raghuveer Singh vs Union Of India on 26 August, 2019
Bench: N.V. Ramana, Ajay Rastogi
ITEM NO.15 COURT NO.3 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(Civil) No.1009/2019
RAGHUVEER SINGH Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
(FOR ADMISSION)
Date : 26-08-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE AJAY RASTOGI
For Petitioner(s)
Mr. Abhishek Gautam, AOR
Mr. S. Mittal, Adv.
Mr. Karan Kapoor, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Writ Petition is dismissed.
(VISHAL ANAND) (RAJ RANI NEGI) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by VISHAL ANAND Date: 2019.08.27 17:49:25 IST Reason: