Bombay High Court
Dvb Asia Ltd vs M. V. Malaviya Twenty Three Imo No ... on 2 February, 2023
Author: N. J. Jamadar
Bench: N. J. Jamadar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 39567 OF 2022
In
ADMIRALTY SUITS 41 OF 2015
Dvb Asia Ltd. ....PETITIONER
V/S
M. V. Malaviya Twenty Three Imo No 9299082
....RESPONDENT
And Ors Mr. Pranav Desai with Ms. Pratiksha Avahad and Ms. ayesha Qazi i/b Mulla and Mulla CBC for Applicant None for Respondent CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 2nd February, 2023 P.C. :
S. O. to 21/02/2023 .
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