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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Haryana - Subsection

Section 22(6) in Haryana Juvenile Justice (Care and Protection of Children) Rules, 2002

(6)Registered voluntary organisations shall supervise and submit periodical reports, as directed by the Board regarding the orders passed under clauses (b) and (c) of sub-section (1) of section 15 of the Act.