Supreme Court - Daily Orders
S.M. Jaamdar vs Central Bureau Of Investigation on 30 October, 2023
Bench: Aniruddha Bose, Bela M. Trivedi
ITEM NO.41 COURT NO.6 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL)……………….. Diary No. 20094/2023
S.M. JAAMDAR & ORS. Petitioner(s)
VERSUS
CENTRAL BUREAU OF INVESTIGATION Respondent(s)
(FOR ADMISSION and I.R. and IA No.200933/2023-CONDONATION OF DELAY
IN FILING and IA No.200934/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.200935/2023-CONDONATION OF DELAY IN
REFILING / CURING THE DEFECTS )
Date : 30-10-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MS. JUSTICE BELA M. TRIVEDI
For Petitioner(s) Mr. Yashodhar Hegde, Adv.
Mr. Achyuth K, AOR
For Respondent(s) Mr. R. S. Cheema, Sr. Adv.
Mr. Amit Anand Tiwari, AOR
Mr. Sanchit Guru, Adv.
Ms. Tarannum Cheema, Adv.
Ms. Tanvi Anand, Adv.
Ms. Saushriya Havelia, Adv.
Mr. Akash Singh, Adv.
Mr. Akshay Natarajan, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioners prays for time on the ground of bereavement in the family of learned arguing counsel.
The matter stands adjourned for four weeks.
Signature Not Verified Digitally signed by SNEHA DAS Date: 2023.10.30 17:26:29 IST Reason: (SNEHA DAS) (VIDYA NEGI)
SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR