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Supreme Court - Daily Orders

S.M. Jaamdar vs Central Bureau Of Investigation on 30 October, 2023

Bench: Aniruddha Bose, Bela M. Trivedi

     ITEM NO.41                           COURT NO.6                SECTION II-C

                                S U P R E M E C O U R T O F     I N D I A
                                        RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CRIMINAL)……………….. Diary No. 20094/2023

     S.M. JAAMDAR & ORS.                                             Petitioner(s)

                                                    VERSUS

     CENTRAL BUREAU OF INVESTIGATION                                 Respondent(s)

     (FOR ADMISSION and I.R. and IA No.200933/2023-CONDONATION OF DELAY
     IN FILING and IA No.200934/2023-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT and IA No.200935/2023-CONDONATION OF DELAY IN
     REFILING / CURING THE DEFECTS )

     Date : 30-10-2023 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE ANIRUDDHA BOSE
                          HON'BLE MS. JUSTICE BELA M. TRIVEDI


     For Petitioner(s)              Mr. Yashodhar Hegde, Adv.
                                    Mr. Achyuth K, AOR

     For Respondent(s)              Mr. R. S. Cheema, Sr. Adv.
                                    Mr. Amit Anand Tiwari, AOR
                                    Mr. Sanchit Guru, Adv.
                                    Ms. Tarannum Cheema, Adv.
                                    Ms. Tanvi Anand, Adv.
                                    Ms. Saushriya Havelia, Adv.
                                    Mr. Akash Singh, Adv.
                                    Mr. Akshay Natarajan, Adv.


                           UPON hearing the counsel the Court made the following
                                              O R D E R

Learned counsel for the petitioners prays for time on the ground of bereavement in the family of learned arguing counsel.

The matter stands adjourned for four weeks.

Signature Not Verified Digitally signed by SNEHA DAS Date: 2023.10.30 17:26:29 IST Reason:
          (SNEHA DAS)                                               (VIDYA NEGI)
     SENIOR PERSONAL ASSISTANT                                  ASSISTANT REGISTRAR