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State of Rajasthan - Section

Section 163 in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

163. Power of Speaker to give directions.

- The Speaker may issue such directions as may be necessary for regulating the procedure in connection with all matters connected with the consideration of the question of privilege either in the Committee of Privileges or in the House.
(b)Intimation to Speaker of arrest, detention etc. and release of a Member