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[Cites 0, Cited by 2] [Section 55(2)] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(2)(m) in THE NATIONAL COMMISSION FOR HOMOEOPATHY ACT, 2020

(m)the manner of conducting common counselling by the designated authority for admission to the postgraduate seats in all medical institutions under sub-section (3) of section 16;