Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 25 in Land Registration Act, 1876 25. Order of entries under two preceding sections. - Repealed in Western Bengal, by Bengal Act 2 of 1906, and, in Eastern Bengal, by E.B & A. Act 1 of 1907.
