Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70(3)] [Section 70] [Entire Act] State of Bihar - Subsection Section 70(3)(i) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015 (i)to ensure the Rights of child in all possible manner within the frame of these rules and regulations;