Section 17(17)(iii) in Export of Fresh, Frozen and Processed Fish and Fishery Products (Quality Control and Inspection and Monitoring) Rules, 1995

[Cites 0, Cited by 0] [Section 17(17)] [Section 17] [Entire Act]

(iii)Refusal of Competent Authority to issue Health/Veterinary Certificate as per rule 15 of this notification-

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