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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(3)(t) in The West Bengal Clinical Establishments (Registration, Regulation and Transparency) Act, 2017

(t)that every clinical establishment shall mandatorily obtain express consent of the patient party for continuation of ventilation support to the patient after brain death;