Gujarat High Court
Vijaykumar D Gupta vs The Dy.Commissioner Of Income Tax on 13 June, 2016
Author: Ks Jhaveri
Bench: Ks Jhaveri, G.R.Udhwani
O/TAXAP/874/2009 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
TAX APPEAL NO. 874 of 2009
With
TAX APPEAL NO. 2274 of 2009
With
TAX APPEAL NO. 2272 of 2009
With
TAX APPEAL NO. 876 of 2009
With
TAX APPEAL NO. 1590 of 2010
With
TAX APPEAL NO. 1489 of 2010
With
TAX APPEAL NO. 1488 of 2010
With
TAX APPEAL NO. 1486 of 2010
With
TAX APPEAL NO. 1485 of 2010
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VIJAYKUMAR D GUPTA....Appellant(s)
Versus
THE DY.COMMISSIONER OF INCOME TAX,....Opponent(s)
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Appearance:
M/S WADIAGHANDY & CO, ADVOCATE for the Appellant(s) No. 1
MRS MAUNA M BHATT, ADVOCATE for the Opponent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE KS JHAVERI
and
HONOURABLE MR.JUSTICE G.R.UDHWANI
Date : 13/06/2016
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE KS JHAVERI) Since identical matters are coming up on 20th June 2016, these appeals are also adjourned to 20th June 2016.
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