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[Cites 0, Cited by 0] [Section 109A] [Entire Act]

State of Kerala - Subsection

Section 109A(2) in Kerala Municipality Building Rules, 1999

(2)The components of workable rooftop rainwater harvesting arrangements as stipulated in Sub-rule (1) above shall include.
(i)Roof catchment area
(ii)Roof gutters
(iii)Down pipe and first flush pipe arrangement
(iv)Filter unit and
(v)Storage tank with provision for drawing water and spillover