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Allahabad High Court

C/M Trust Abhay Pratap Singh Degree ... vs Union Of India And 2 Others on 17 October, 2019

Author: Ajay Bhanot

Bench: Ajay Bhanot





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - C No. - 26796 of 2019
 

 
Petitioner :- C/M Trust Abhay Pratap Singh Degree College And Another
 
Respondent :- Union Of India And 2 Others
 
Counsel for Petitioner :- Prabhakar Awasthi,Deepak Kumar
 
Counsel for Respondent :- A.S.G.I.,Dhananjay Awasthi,Prashant Singh Som
 

 
Hon'ble Ajay Bhanot,J.
 

Disposed of.

For order see order of date passed in Writ-C No. 27490 of 2019, Kishori Lal Post Graduate College Vs. Union of India And Others).

Order Date :- 17.10.2019 Vikram