Allahabad High Court
C/M Trust Abhay Pratap Singh Degree ... vs Union Of India And 2 Others on 17 October, 2019
Author: Ajay Bhanot
Bench: Ajay Bhanot
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - C No. - 26796 of 2019 Petitioner :- C/M Trust Abhay Pratap Singh Degree College And Another Respondent :- Union Of India And 2 Others Counsel for Petitioner :- Prabhakar Awasthi,Deepak Kumar Counsel for Respondent :- A.S.G.I.,Dhananjay Awasthi,Prashant Singh Som Hon'ble Ajay Bhanot,J.
Disposed of.
For order see order of date passed in Writ-C No. 27490 of 2019, Kishori Lal Post Graduate College Vs. Union of India And Others).
Order Date :- 17.10.2019 Vikram