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State of Uttarakhand - Section

Section 106K in Uttarakhand Panchayati Raj Act, 2016

106K. Powers of Kshettra Panchayat to stop erection and to demolish building erected.

- The Zila Panchayat may at any time by written notice direct the owner or occupier of any land to stop the erection, re-erection or alteration of a building or part of a building or the construction or enlargement of a well thereon in any case where the considers that such erection, re-erection, alteration construction or enlargement is an offence under section 106(j) and may, in like manner direct the alteration or demolition, as it deems fit, of the building, part of a building or the well, as the case may be.Public Drains