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Gauhati High Court

Ranjoy Saha vs Govt Of Assam And 9 Ors on 19 September, 2023

Author: Achintya Malla Bujor Barua

Bench: Achintya Malla Bujor Barua

                                                                  Page No.# 1/4

GAHC010075742023




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/2154/2023

         RANJOY SAHA
         S/O- LATE PARITOSH SAHA, R/O- TRK ROAD, NAGAON, P.O AND DIST-
         NAGAON, ASSAM, PIN-782001



         VERSUS

         GOVT OF ASSAM AND 9 ORS
         REP. BY THE SECRETARY TO THE GOVT. OF ASSAM, HIGHER EDUCATION
         DEPARTMENT
         DISPUR, GUWAHATI-6

         2:THE DIRECTOR HIGHER EDUCATION

          ASSAM
          KAHILIPARA
          GUWAHATI-19

         3:THE GAUHATI UNIVERSITY
          REPRESENTED BY ITS REGISTRAR
          GAUHATI UNIVERSITY
          GUWAHATI-781014

         4:GOVERNING BODY
          NOWGONG GIRLS COLLEGE
          NAGAON

         REP. BY ITS PRESIDENT
         PIN-782002

         5:THE PRINCIPAL
          NOWGONG GIRLS COLLEGE
          NAGAON
                                                        Page No.# 2/4



             PIN-782002

            6:DR. SANJAY BHATTACHARJEE
            ASSOCIATE PROFESSOR BENGALI DEPTT.
            GAUHATI UNIVERSITY
             JALUKBARI
             GUWAHATI
             PIN-781013

            7:DR. SANJAY DE
            ASSOCIATE PROFESSOR
             SUBJECT TEACHER OF BENGALI DEPTT.
            NOWGONG COLLEGE
             NAGAON
            ASSAM
             PIN-782001

            8:PROF. RITA KALITA
             EX VICE PRINCIPAL AND HOD OF STATISTICS
             NOWGONG GIRLS COLLEGE
             NAGAON
            ASSAM
             PIN-782002

            9:DR. RITA RANI DEY
            ASSTT. PROFFESSOR
             BENGALI DEPARTMENT
             NOWGONG GIRLS COLLEGE
             NAGAON
            ASSAM
             PIN-782002

            10:PROF KALPANA BHATTCHARYA
            VICE PRINCIPAL AND HOD OF STATISTICS
             NOWGONG GIRLS COLLEGE
             NAGAON
            ASSAM
             PIN-78200

Advocate for the Petitioner   : MR. D K BAGCHI

Advocate for the Respondent : SC, HIGHER EDU
                                                      Page No.# 3/4



Linked Case : I.A.(Civil)/1754/2023

DR. RITA RANI DEY
ASSISTANT PROFESSOR
BENGALI DEPARTMENT
NOWGONG GIRLS COLLEGE
NAGAON
ASSAM
PIN-782002


VERSUS

RANJOY SAHA AND 9 ORS.
S/O LATE PARITOSH SAHA
R/O TRK ROAD
NAGAON
P.O. AND DIST-NAGAON
ASSAM
PIN-782001

2:THE STATE OF ASSAM
REPRESENTED BY THE SECRETARY TO THE GOVT. OF ASSAM
 HIGHER EDUCATION DEPARTMENT
 DISPUR
 GUWAHATI-781006
 3:THE DIRECTOR OF HIGHER EDUCATION
ASSAM
KAHILIPARA
 GUWAHATI-19
 4:THE GAUHATI UNIVERSITY
REPRESENTED BY THE REGISTRAR
 GAUHATI UNIVERSITY
 JALUKBARI
 GUWAHATI
 PIN-781013
 5:GOVERNING BODY
 NOWGONG GIRLS COLLEGE
 NAGAON
REPRESENTED BY ITS PRESIDENT
 NOWGAON COLLEGE
 NAGAON
 PIN-782002
 6:THE PRINCIPAL
 NOWGAON COLLEGE
NAGAON
                                                                          Page No.# 4/4

           PIN-782002
           7:DR. SANJOY BHATTACHARJEE
           ASSOCIATE PROFESSOR
           BENGALI DEPARTMENT
           GAUHATI UNIVERSITY
           JALUKBARI
           GUWAHATI
           PIN-781013
           8:PROF. RITA KALITA
           EX-VICE PRINCIPAL AND HOD OF STATISTICS DEPARTMENT
           NOWGONG GIRLS COLLEGE
           NAGAON
           PIN-782002
           9:PROF KALPANA BHATTACHARYA
           AND HOD
           STATISTICS DEPARTMENT
           NOWGONG GIRLS COLLEGE
           NAGAON
           PIN-782002
           ------------
           Advocate for : MR. A K DUTTA
           Advocate for : MR. D K BAGCHI appearing for RANJOY SAHA AND 9 ORS.



                                BEFORE
           HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

                                      ORDER

Date : 19.09.2023 Adjourned on the prayer of Ms. J Das, learned counsel for the petitioner, to be listed after two weeks.

JUDGE Comparing Assistant