Supreme Court - Daily Orders
Principal Commissioner Of Income Tax vs M/S Rajasthan State Beverages Corpn. ... on 4 July, 2017
Bench: R.K. Agrawal, Mohan M. Shantanagoudar
ITEM NO.18 COURT NO.8 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No(s). 15041/2017
(Arising out of impugned final judgment and order dated 04-08-2016
in ITA No. 150/2016 passed by the High Court of Judicature for
Rajasthan, Bench at Jaipur)
PRINCIPAL COMMISSIONER OF INCOME TAX-JAIPUR Petitioner(s)
VERSUS
M/S RAJASTHAN STATE BEVERAGES CORPN. LTD Respondent(s)
(FOR ADMISSION)
Date : 04-07-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
For Petitioner(s) Mr. A.N.S.Nadkarni,ASG
Mr. S.A.Haseeb,Adv.
Ms. Swarupma Chaturvedi,Adv.
For Ms. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We do not find any merit in this petition. The special leave petition is, accordingly, dismissed.
(ANITA MALHOTRA) (SNEH LATA SHARMA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
ANITA MALHOTRA
Date: 2017.07.05
17:08:21 IST
Reason: