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Supreme Court - Daily Orders

Principal Commissioner Of Income Tax vs M/S Rajasthan State Beverages Corpn. ... on 4 July, 2017

Bench: R.K. Agrawal, Mohan M. Shantanagoudar

     ITEM NO.18                            COURT NO.8                SECTION XV

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Diary No(s). 15041/2017

     (Arising out of impugned final judgment and order dated 04-08-2016
     in ITA No. 150/2016 passed by the High Court of Judicature for
     Rajasthan, Bench at Jaipur)

     PRINCIPAL COMMISSIONER OF INCOME TAX-JAIPUR                      Petitioner(s)

                                                  VERSUS

     M/S RAJASTHAN STATE BEVERAGES CORPN. LTD                         Respondent(s)

     (FOR ADMISSION)


     Date : 04-07-2017 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE R.K. AGRAWAL
                         HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR


     For Petitioner(s)             Mr.   A.N.S.Nadkarni,ASG
                                   Mr.   S.A.Haseeb,Adv.
                                   Ms.   Swarupma Chaturvedi,Adv.
                                   For   Ms. Anil Katiyar, AOR

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Delay condoned.

We do not find any merit in this petition. The special leave petition is, accordingly, dismissed.



     (ANITA MALHOTRA)                                               (SNEH LATA SHARMA)
       COURT MASTER                                                    COURT MASTER

Signature Not Verified

Digitally signed by
ANITA MALHOTRA
Date: 2017.07.05
17:08:21 IST
Reason: