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State of Uttar Pradesh - Section

Section 460 in The General Rules (Civil), 1957

460. Purchase of suitable books by District Judge.

- District Judges shall, without obtaining the previous sanction of the U. P. Government purchase such books as are suitable for the libraries of their courts or of the courts subordinate to them, subject to the condition that all charges so incurred are within the budget allotments sanctioned for the purpose.