Bombay High Court
The Gen.Manager, Rcf Ltd. vs Shri Janardan Ramchandra Walekar And ... on 21 August, 2025
5-SA-478-1995.doc
MJ Jadhav IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
SECOND APPEAL NO. 478 OF 1995
WITH
CIVIL APPLICATION NO. 3624 OF 1995
IN
SECOND APPEAL NO. 478 OF 1995
The General Manager, RCF Ltd. ... Appellant
Vs.
Janardan Ramchandra Walekar and Ors. ... Respondents
Digitally
signed by
MANGALTAI
MANGALTAI JAYWANT
JAYWANT JADHAV
JADHAV Date:
2025.08.22
10:58:19
+0530
Mr. Sheroy M. Bodhanwalla a/w Akash Singh a/w Shreyas Thakur
i/b M. S. Bodhanwalla & Co. Advocate & Solicitors for the Appellant.
CORAM : GAURI GODSE, J.
DATED : 21st AUGUST 2025
ORDER:
1. Learned counsel for the appellant seeks time to take steps to serve respondent no.3 by providing present correct address.
2. Private paper book shall be filed in the Registry within two weeks from today.
3. List the second appeal on 4th September 2025.
4. If any fresh application is filed, the same to be listed on the next date.
(GAURI GODSE, J.) Page no. 1 of 1 ::: Uploaded on - 22/08/2025 ::: Downloaded on - 22/08/2025 23:44:23 :::