Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] Constitution Subarticle Section 12(7) in THE CONSTITUTION (ONE HUNDRED AND FIRST AMENDMENT) ACT, 2016 (7)One half of the total number of Members of the Goods and Services Tax Council shall constitute the quorum at its meetings.
