Delhi High Court - Orders
State Of Nct Of Delhi vs Proclaimed Offenders on 31 October, 2023
Author: Amit Sharma
Bench: Amit Sharma
$~71
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 594/2014
STATE OF NCT OF DELHI ..... Petitioner
Through: Mr. Aman Usman, APP for the State
with SI Manoj Kumar, P.S. Mehrauli.
versus
PROCLAIMED OFFENDERS ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 31.10.2023
1. The matter was listed today for clarification required in respect of the status of the respondents and their cases.
2. Learned APP for the State submits that a status report in that regard shall be filed within two days.
3. List the matter on 17.11.2023.
AMIT SHARMA, J OCTOBER 31, 2023/kct This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/11/2023 at 23:12:07