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State of Andhra Pradesh - Section

Section 14 in Andhra Pradesh Teachers (Regulation of Transfer) Rules, 2000

14. Arrangement of Application.

- All the applicants shall then be arranged category wise within the applicant teachers with highest points placed first in the list and others in the descending order. In case of tie, the seniority of individual shall be taken into consideration. In case of tie in seniority also, the older person shall be placed first. The list shall be displayed on the notice board and the lists shall also be made available to the teachers, on payment of the cost of the list.