Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Punjab-Haryana High Court

Arvind Kumar Mishra And Another vs State Of Punjab And Others on 29 April, 2025

COW PAHS 2025 (ONES 1 TS THE HIGH COURT OF PUNJAB AND HARY (O&M) Date of decising (2O.B4 5 Arvind Kumar Mishra and another wor PREHEORETS Versus State of Pariah and athers _ Sespanndenis CXORAM :

Ate AbSilesh Sw Ne i.
Ve eRereys Ve eeey be SEE TASS SSS. as learnt cotiseel for Che petitioners hae confined the tee petting ca the protection of the household gemxis lying ta the secured asset which FSeateciar oF thoesene

2 Gehter {Aunny the "et faveriory of 2025:PHHC:055049-DB Neutral Citation No:

& d&} 3 "HE he WP-1GE3.28 ~ € Mite, Boon thy "tnt Pod S 35 ARE SHE 9 wh