Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 338(1)] [Section 338] [Entire Act] State of Rajasthan - Subsection Section 338(1)(G) in The General Rules (Civil), 1986 (G)Annual statement of revision cases under the Rajasthan Relief of Agricultural Indebtedness Act (Ret. 19).