Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Maharashtra - Subsection Section 39(2) in The Maharashtra Public Conveyance Act, 1920 (2)to direct that the Magistrates of First, Second and Third Class having jurisdiction over the said areas shall exercise jurisdiction under the said Act.
