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[Cites 0, Cited by 0] [Section 271(1)] [Section 271] [Entire Act]

State of West Bengal - Subsection

Section 271(1)(a) in West Bengal Municipal Corporation Act, 2006

(a)that in any street or portion thereof specified in such notice, the elevation and construction of the frontage of a building or a class of building, erected or re-erected after such notice, shall, in respect of the architectural features of such building or class of building, be such as the Corporation may consider suitable to the locality; or