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State of Madhya Pradesh - Section

Section 1 in The M.P. Upcharyagriha Tatha Rujopchar Sambandhi Sthapanaye (Registrikaran Tatha Anugyapan) Rules, 1997

1. Short title, extent and commencement.

(1)These rules may be called the Madhya Pradesh Upcharyagriha Tatha Rujopchar Sambandhi Sthapnaye (Registrikaran Tatha Anugyapan) Rules, 1997.
(2)These rules shall apply in local areas as defined herein.