Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Uttar Pradesh - Subsection Section 4(b) in Uttar Pradesh Milk Act, 1976 (b)The Chairman, Pradeshik Co-operative Dairy Federation Ltd., ex- officio, who shall be the Vice-Chairman of the Board, ex -officio;
