Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 89(3)] [Section 89] [Entire Act]

State of Rajasthan - Subsection

Section 89(3)(a) in Rajasthan Factories Rules, 1951

(a)Repairs to any part of the machinery, plant or structure or a factory which are of such a nature that delay in their execution would involve danger to human life or safety or the stoppage of manufacturing processes.